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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(1)(b) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

(b)Whenever and so long as any filed channel by which such supply is received is not maintained in such repair as to prevent the wasteful escape of water thereof;