Section 28 in Haryana Council of Homoeopathic System of Medicine Staff Regulations, 1996
28. Power of relaxation.
[Section 54]. - Where the Council is of the opinion that it is necessary or expedient to do so; it may, by order, for reasons to be recorded in writing, relax any of the provisions of these regulations with respect any class or category of persons subject to approval of the State Government.
