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[Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act]

State of Rajasthan - Subsection

Section 76(1)(b) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(b)prepare and certify a return of the election in Form 23 and after reporting the result of the election, send copies of the said Form to the Chief Election Authority; and