Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(1)(a) in Bihar Excise (Mahua Flowers) Rules, 2006

(a)A person who has lawfully collected or purchased Mahua flowers for the purpose of sale; or