Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Mizoram - Subsection Section 12(d) in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016 (d)to set out the boundaries of the land proposed to be taken and the intended line of the work (if any) proposed to be made thereon; and
