Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of West Bengal - Section

Section 9 in The Calcutta University (Temporary Supersession) Act, 1978

9. Repeal and savings. -

(1)The Calcutta University (Temporary Supersession) Ordinance, 1978, is hereby repealed.
(2)Anything done or any action taken under the said Ordinance shall be deemed to have been validly done or taken under this Act.