Section 55(2) in Mizoram Cooperative Societies Act, 2006

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State of Mizoram - Subsection

Section 55(2) in Mizoram Cooperative Societies Act, 2006

(2)Elections to the management committee shall be:

(a)conducted before the expiry of the term of outgoing board of management committee as per the provisions of the Act, rules or bye-laws;

(b)held in its general body meeting by secret ballot in the manner provided under law;