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[Cites 0, Cited by 1] [Section 57(1)] [Section 57] [Entire Act]

Nagpur Province - Subsection

Section 57(1)(b) in The City of Nagpur Corporation Act, 1948

(b)cleaning public streets, places, and sewers and all spaces not being private property which are open to the enjoyment of the public whether such spaces are vested in the Corporation or not: removing noxious vegetation; and abating all public nuisances;