Bombay High Court
Mrs. Nilam Prakash Gharat vs Swati Sunil Naik on 9 March, 2020
Author: A.S. Gadkari
Bench: A.S. Gadkari
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 6948 OF 2019
Mrs. Sulochana Vasant Bhagat And Ors ....Petitioner
V/S
Swati Sunil Naik ....Respondent
Mr. Atul G. Damle, Sr Advocate i/by Mr. Rupesh Ramchandra Lanjekar, Advocate For Petitioner. Mr. Sameer Ramesh Bhalekar, Advocate For Respondent.
CORAM : A.S. GADKARI, J
DATE : 9th March, 2020
P.C. :
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