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State of Rajasthan - Section

Section 13 in The Rajasthan Land Revenue (Allotment and Conversion of Land for Saline Areas) Rules, 1970

13.

If the lessee fails to pay the amount due within one month from the date on which it falls due for payment, interest at the rate of twelve per cent per annum shall be charged on the amount in arrears-from due date till the amount is paid.