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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(4) in The Railway Servants (Hours Of Work And Period Of Rest) Rules, 2005

(4)
(a)Railway servants having essentially intermittent class of employment shall be called upon to work as per rule 8(2)(ii) additional hours as indicated below:
(i) Gatemen `C', Caretakers of Rest Houses and Reservoirs, etc., Chowkidars and Saloon Attendants 24 additional hours per week12 additional hours per week
(ii) Railway servants posted to work in Essentially intermittent employment at roadside stations and provided with residential quarters within 0.5 kms from their place of duty
(iii) Rest of employees posted to work in - Essentially intermittent class of employment
(b)Such additional hours of work shall be reflected in the duty rosters of the railway servants concerned.