Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 141 in Criminal Court Rules of the High Court of Judicature at Patna 141. [ [Substituted by C. S. No. 55.] Each order entered in the order-sheet shall bear serial number be signed by the Magistrate.]
