Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 108(1)] [Section 108] [Entire Act]

State of Uttar Pradesh - Subsection

Section 108(1)(a) in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

(a)have adequate number of copies of the licence printed;