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State of Assam - Section

Section 31 in The Assam Technical Education Service Rules, 1981

31. Repeal and savings.

- The rules corresponding to these rules and in force immediately before the commencement of these rules are hereby repealed :Provided that all orders made or action taken under the rules so repealed or under any general orders ancillary thereto shall be deemed to have been validly made or taken under the corresponding provisions of these rules.