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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(4) in The Punjab Agricultural University Act, 1961

(4)The Vice-Chancellor shall ensure the faithful observance of the provisions of this Act and the Statutes and he shall, without prejudice to the powers of the State Government under section 24, possess all such powers as may be necessary in this behalf.