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[Cites 0, Cited by 0] [Section 148(2)] [Section 148] [Entire Act]

State of Odisha - Subsection

Section 148(2)(c) in Grama Panchayats Rules, 1968

(c)The application for donation or any financial aid shall be made to the Grama Panchayat concerned in Form No. 34 and the Grama Panchayat shall issue the sanction order in Form No. 35.