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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(2) in The Maharashtra Prevention of Cruelty to Animals (Conduct of Bullock Cart Race) Rules, 2017

(2)Words and expressions used but not defined in these rules shall have the same meanings assigned to them in the Prevention of Cruelty to Animals Act, 1960 (59 of 1960).