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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Karnataka - Subsection

Section 5(3)(iii) in Karnataka Agricultural Income-Tax Act, 1957

(iii)[ any sum paid on account of wealth tax under the Wealth Tax Act, 1957 (Central Act XXVII of 1957);] [Inserted by Act 14 of 1983 w.e.f.1.4.1964]