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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1) in The Dam Safety Act, 2021

(1)The State Committee shall meet at such times and places and shall observe such rules of procedure in regard to the transaction of business at its meetings as may be prescribed by the State Government:Provided that the State Committee shall meet twice in a year and one meeting shall be held before the onset of the monsoon season.