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[Cites 0, Cited by 0] [Section 20(5)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(5)(a) in Gujarat Private Universities Act, 2009

(a)to provide general superintendence and directions and to control functioning of the University by using all such powers as are provided by this Act or the Statutes, Ordinances, Regulations or Rules made thereunder;