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[Cites 0, Cited by 0] [Section 111(4)] [Section 111] [Entire Act]

State of Andhra Pradesh - Subsection

Section 111(4)(v) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(v)training of archakas to perform religious worship and ceremonies and the training of Adhyapakas and Vedaparayanikas ;