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[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(4)(d) in Right of Children to Free and Compulsory Education Rules, 2012

(d)The outcome of the assessment shall be able to help children develop their abilities to the fullest, shall have bearing on the qualify of preschool and shall help teachers in reviewing and improving their program.