Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(3)(b) in The Dock Workers (Regulation Of Employment) Act, 1948

(b)require any authority or person to produce any register, muster-roll or other document relating to the employment of dock workers, and examine such document;