Section 17 in AICTE Regulations For Entry And Operation Of Foreign Universities In India Imparting Technical Education, 2003

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Section 17 in AICTE Regulations For Entry And Operation Of Foreign Universities In India Imparting Technical Education, 2003

17. AICTE may prescribe any other condition for registration, if it is expedient to do so in the overall interest of the technical education system in the country.