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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1) in Punjab National Bank Officer Employees’ (Discipline & Appeal) Regulations, 1977

(1)No order imposing any of the major penalties specified in clauses (f), (g) , (h), (i) and (j) of Regulation 4 shall be made except after an enquiry is held in accordance with this regulation.