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[Cites 0, Cited by 0] [Section 87D(1)] [Section 87D] [Entire Act]

State of Goa - Subsection

Section 87D(1)(a) in The Goa, Daman and Diu Public Health Act, 1985

(a)enter and search at all reasonable times, with such assistants, if any, as he may consider necessary, any place, building or conveyance, in which he has reason to believe that an offence of dealing in injurious food articles prohibited under this Chapter, has been or is being committed;