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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004

(3)Where the Registrar is satisfied that the application is in order, he shall require the applicant Association to deposit the fee for registration, if not already deposited.