Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] Daman and Diu - Subsection Section 61(8) in Daman and Diu Value Added Tax Regulation, 2005 (8)Nothing contained in this section shall apply to the rolling stock as defined in the Railway Act, 1989 (24 of 1989).
