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Supreme Court - Daily Orders

The Chief Project Manager Dfccil vs Balwant Singh on 13 September, 2018

      ITEM NO.35                           REGISTRAR COURT. 2                       SECTION XV

                                      S U P R E M E C O U R T O F            I N D I A
                                              RECORD OF PROCEEDINGS


                                           BEFORE THE REGISTRAR      MANOJ JAIN

      IA 80545/2018, in Petition(s) for Special Leave to Appeal (C)
      No(s). 16430/2018

      THE CHIEF PROJECT MANAGER DFCCIL & ORS.                                     Petitioner(s)

                                                        VERSUS

      BALWANT SINGH & ORS.                                                        Respondent(s)



      Date : 13-09-2018 These matters were called on for hearing today.



      For Petitioner(s)
                                          Mr. Saurabh Mishra, AOR

      For Respondent(s)
                                          Ms. Aishwarya Bhati, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Respondent Nos.1-4 are granted four weeks’ time, to file counter affidavit. Ld.counsel appearing on behalf Ms.Aishwarya Bhati, Advocate submits that she is only appearing for respondent Nos.1-4, not respondent No.5. Same be rectified in the data base. As per office report, service is complete qua respondent No.5 but no one has entered appearance on his behalf.

List the matter again on 13.11.2018.

MANOJ JAIN Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2018.09.14 10:03:41 IST Reason: