Bombay High Court
Pravin Janardhan Wadekar vs Smt Munnidevi Gangaprasad Gupta @Munni ... on 23 March, 2023
Author: Prithviraj K. Chavan
Bench: Prithviraj K. Chavan
2023:BHC-AS:9026 6-wp-7566-2021.doc
Shailaja
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.7566 OF 2021
Pravin Janardhan Wadekar ] Petitioner
Vs.
Munnidevi Gangaprasad Gupta ]
@ Munni Gangaram Gupta ]
and others ] Respondents
.....
Mr. Rajesh Kanojia, for Petitioner.
Mr. K.D. Juvekar, for Respondent No.1.
Mr. Manish S. Reshim, for Respondent No.2.
.....
CORAM : PRITHVIRAJ K. CHAVAN, J.
DATE : 23rd MARCH, 2023.
P.C.
1. Learned Counsel, on instructions, seeks to withdraw the petition with liberty to file a fresh appeal challenging the final order passed by the Revisional Authority.
2. The petition stands disposed of, as withdrawn, with liberty as prayed for.
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