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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Andhra Pradesh - Subsection

Section 30(1) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(1)The realization/return of the cheques/drafts shall be followed up with the bank. The realization or dishonour of the cheques/drafts shall be updated in the Receipt Register as well as communication to the concerned section.