Bombay High Court
Bhagwat Bhagwan Sawase And Ors vs Gorakh Ramrao Sawase And Ors on 4 August, 2022
Author: S.G.Dige
Bench: S.G.Dige
1
13750.18CA
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
938 CIVIL APPLICATION NO.13750 OF 2018
IN FAST/10191/2018
BHAGWAT BHAGWAN SAWASE & OTHERS
VERSUS
GORAKH RAMRAO SAWASE & OTHERS
...
Advocate for the applicants : Mr.Varad R.Kulkarni h/f.
Mr.M.R.Deshmukh
Advocate for Respondent no.3 : Mr.A.G.Chaudhari
...
CORAM : S.G.DIGE, J.
DATE : 04.08.2022 P.C. :
1] Heard the learned counsel for the applicants.
2] Mr.A.G.Chaudhari, learned counsel waives service for respondent no.3.
3] At his request, stand over to 26th August, 2022.
[S.G.DIGE] JUDGE DDC ::: Uploaded on - 10/08/2022 ::: Downloaded on - 07/01/2023 11:26:41 :::