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[Cites 0, Cited by 4] [Section 217(1)] [Section 217] [Entire Act]

Union of India - Subsection

Section 217(1)(b) in The Companies Act, 1956

(b)the amounts, if any, which it proposes to carry to any reserves [* * *] in such balance sheet [* * *] [ The words " or in a subsequent balance sheet; and" omitted by Act 65 of 1960, Section 65 (w.e.f. 28.12.1960).];