Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 5(2)(g) in Securities and Exchange Board of India (Settlement of Administrative and Civil Proceedings) Regulations, 2014

(g)raising of monies by issuance of securities or pooling of funds, in violation of securities laws where the remedy is refund of such monies;