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[Cites 0, Cited by 0] [Section 2(84)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(84)(l) in The Jammu and Kashmir Goods and Services Tax Act, 2017

(l)society as defined under the Jammu and Kashmir Societies Registration Act, 1998 (1941 A.D.) (VI of 1998);