Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(t) in Chhattisgarh State Rajmarg Adhiniyam, 2003

(t)means of access" includes any means of access, whether private or public, for vehicles or for foot passengers and includes any street;