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State of Maharashtra - Section

Section 43 in The Maharashtra State Board Of Nursing And Paramedical Education Act, 2013

43. Manner of exercise of powers delegated to Committee.-

All matters relating to the exercise by the Board of powers conferred upon it by the Act, which have by regulations been delegated by the Board to a Committee, shall stand transferred to that Committee and the Board, before exercising such powers, shall receive and consider the report of that Committee with respect to the matter in question.