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[Cites 0, Cited by 0] [Section 82(2)] [Section 82] [Entire Act]

State of Gujarat - Subsection

Section 82(2)(a) in Gujarat State Council for Physiotherapy Rules, 2013

(a)The Registrar shall first read over the notice of inquiry addressed to the practitioner before the members of the Council or members of the Executive Committee, as the case may be, and shall state the facts of the case and produce before the Council the evidence by which it is supported.