Himachal Pradesh High Court
Ishan Sood vs . H.P. Power Transmission on 18 May, 2022
Bench: Sabina, Satyen Vaidya
Ishan Sood vs. H.P. Power Transmission Corporation and another .
CWP No.3069 of 2022 18.05.2022 Present: Mr. Vinay Sharma, Advocate for the petitioner.
Mr. Dinesh Bhanot, Advocate, for respondent No.1.
Mr. Sanjeev Kumar Motta, Advocate, for respondent No.2.
CWP No.3069/2022 & CMP No.5925/2022 Notice. Mr. Dinesh Bhanot, learned counsel and Mr. Sanjeev Kumar Motta, learned counsel, accept notice on behalf of respondent No.1 and respondent No.2, respectively, and seek time to file reply.
List again on 20.6.2022.
( Sabina )
Judge
( Satyen Vaidya )
May 18, 2022 (KS) Judge
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