Supreme Court - Daily Orders
Tri Star Hotels Pvt. Ltd vs Curo India Pvt. Ltd on 11 August, 2025
ITEM NO.48 COURT NO.5 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 23762/2023
[Arising out of impugned final judgment and order dated 25-04-2023
in RA No. 48/2022 passed by the High Court of Punjab & Haryana at
Chandigarh]
TRI STAR HOTELS PVT. LTD. Petitioner(s)
VERSUS
CURO INDIA PVT. LTD. & ORS. Respondent(s)
Date : 11-08-2025 This petition was called on for hearing today.
CORAM : HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) :
Mr. Vijay Gupta, Adv.
Mr. Nikhil Jain, AOR
Ms. Divya Jain, Adv.
For Respondent(s) : Mr. Somiran Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 17.10.2025.
(B. LAKSHMI MANIKYA VALLI) (DIVYA BABBAR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by BORRA LM VALLI Date: 2025.08.14 17:35:46 IST Reason: