Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of Karnataka - Subsection Section 59(1) in Karnataka Nursing and Paramedical Sciences Education (Regulation) Authority Act, 2012 (1)The State Government may, after previous publication by notification make rules to carry out the purposes of this Act.
