Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 54 in Rajasthan State Dental Council Rules, 2008 54. Election of the Chairman in absence of president and Vice-president. - If both the President and the Vice-President are absent. The members present shall elect one of their members to act as Chairman.
