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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(2)(b) in Andhra Pradesh Municipal Corporations (Usage of Electronic Voting Machines) Rules, 2001

(b)read the relevant entry in the electoral roll in full and ask him whether he is the person referred to in that entry;