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Allahabad High Court

Sadhu Saran And Anr. vs Ram Roop Yadav on 4 January, 2010

Author: Saniav Misra

Bench: Saniav Misra

Court No. - 19

Case :- SECOND APPEAL No. -- 715 of 1991

Petitioner :- Sadhu Saran And Anr.

Respondent :- Ram Roop Yadav

Petitioner Counsel :- P.K.S.Pa1iwal,P.R.S. Pa1iwal,P.S.
YadaV,Rajesh Kumar

Respondent Counsel :- S.M.A.KazIni,J.A.Azmi

Hon'ble Saniav Misra.J.

Passed over on the illness slip of Sri Rajesh Kumar, learned counsel for the appellant. Order Date :- 4.1.2010 Lbm/--