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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Bihar - Subsection

Section 91(6) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(6)The District or City level Advisory Board constituted in terms of sub-Section (3) of Section 62 of the Act shall also function as the inspection committee under Section 35 of the Act.