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[Cites 0, Cited by 2] [Section 17(1)] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(1)(a) in The Bihar Mica Act, 1947

(a)has in his possession or sells any mica extracted from a mica mine of which he is in possession and which is situated in land of which he is not the proprietor, except under and in accordance with a miner's licence [* *] [The words 'or a digger's permit' repealed by Bihar Act 28 of 1953.];