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State of Karnataka - Section

Section 4 in The Karnataka Selection Of Candidates For Admission To Medical, Dental And Engineering Courses (Special Provisions) Act, 2004

4. Management seats shall be filled on merit.

- The Management seats in non-minority institutions and minority institutions shall be filled on the basis of merit through a Common Entrance Test conducted by the State CET Cell or by Association of Private Professional Colleges. Associations of minority institutions, religious or linguistic may conduct their own Common Entrance Test. The Overseeing Committee shall supervise and ensure that the common entrance tests conducted by the Associations are done in a fair and transparent manner.