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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(1)(d) in Punjab Home Guards and Civil Defence (Class I) Service Rules, 1988

(d)a Tibetan refuge who came over to India before the Ist January, 1962, with the intention of permanently settling in India; or