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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Tamilnadu - Subsection

Section 30(4) in Tamil Nadu Village Panchayats (Assessment and Collection of Taxes) Rules, 1999

(4)Nothing contained in this rule or in rule 31 shall preclude the village panchayat from taking appropriate legal proceedings in a Court for the tax due to it.