Madhya Pradesh High Court
Nemi Chand Maru vs Dcit Acit 1 on 28 August, 2023
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
WP No. 8100 of 2022
(LATE SMT. SHAKUNTALA THAKUR THROUGH L/H SHRI SANTOSH SINGH THAKUR Vs INCOME TAX
OFFICER SHAJAPUR AND OTHERS)
WP/09697/2022, WP/11190/2022, WP/13065/2022, WP/19084/2022, WP/19085/2022,
WP/19097/2022, WP/19150/2022, WP/19437/2022, WP/19516/2022, WP/19543/2022,
WP/19612/2022, WP/19670/2022, WP/19717/2022, WP/19718/2022, WP/20194/2022,
WP/20195/2022, WP/20248/2022, WP/20285/2022, WP/20788/2022, WP/20790/2022,
WP/20798/2022, WP/20799/2022, WP/21637/2022, WP/21640/2022, WP/22055/2022,
WP/22057/2022, WP/22058/2022, WP/22060/2022, WP/24660/2022, WP/24661/2022,
WP/24926/2022, WP/25081/2022, WP/28044/2022, WP/28184/2022, WP/28417/2022,
WP/28571/2022, WP/02380/2023, WP/02742/2023, WP/02745/2023, WP/02748/2023,
WP/02750/2023, WP/03303/2023, WP/04518/2023, WP/04531/2023, WP/04930/2023,
WP/05335/2023, WP/05341/2023, WP/05648/2023, WP/05650/2023, WP/05688/2023,
WP/05803/2023, WP/05989/2023, WP/06000/2023, WP/06262/2023, WP/06304/2023,
WP/06307/2023, WP/06310/2023, WP/06599/2023, WP/06702/2023, WP/06898/2023,
WP/06956/2023, WP/06958/2023, WP/06993/2023, WP/07065/2023, WP/07066/2023,
WP/07067/2023, WP/07069/2023, WP/07137/2023, WP/07140/2023, WP/07143/2023,
WP/07148/2023, WP/07149/2023, WP/07154/2023, WP/07166/2023, WP/07168/2023,
WP/07232/2023, WP/07238/2023, WP/07244/2023, WP/08046/2023, WP/08374/2023,
WP/08375/2023, WP/08434/2023, WP/08728/2023, WP/08729/2023, WP/08966/2023,
WP/09160/2023, WP/09164/2023, WP/09326/2023, WP/09355/2023, WP/09545/2023,
WP/09619/2023, WP/09685/2023, WP/09689/2023, WP/09753/2023, WP/10050/2023,
WP/10073/2023, WP/10143/2023, WP/10206/2023, WP/10456/2023, WP/10591/2023,
WP/10676/2023, WP/10852/2023, WP/10854/2023, WP/11034/2023, WP/11628/2023,
WP/11845/2023, WP/11849/2023, WP/11924/2023, WP/11979/2023, WP/12032/2023,
WP/12114/2023, WP/12786/2023, WP/12792/2023, WP/13514/2023, WP/13515/2023,
WP/13518/2023, WP/13521/2023, WP/13915/2023, WP/14868/2023, WP/17711/2023,
WP/18941/2023
Dated : 28-08-2023
Parties through their counsel.
Learned counsel for the respondent / revenue is directed to file
appropriate application in each case justifying as to how these matters are covered by the decisions of Principal Seat at Jabalpur as well as the Apex Court, within a period of 4 weeks from today.
List in the week commencing 9.10.2023. Learned counsel for the petitioners are also directed to submit a list Signature Notstating Verified that these matters are covered by the order of the Principal Seat passed Signed by: SHAILESH in W.P.No.15244 of 2023.
MAHADEV SUKHDEVE Signing time: 8/29/2023 11:23:40 AM 2 I.R. (if any) to continue till the next date of hearing.
(S. A. DHARMADHIKARI) (PRANAY VERMA)
JUDGE JUDGE
SS/-
Signature Not Verified
Signed by: SHAILESH
MAHADEV SUKHDEVE
Signing time: 8/29/2023
11:23:40 AM